LAWS(MAD)-2011-6-584

P BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM DISTRICT

Decided On June 29, 2011
P.BALAKRISHNAN Appellant
V/S
REVENUE DIVISIONAL OFFICER, KANCHEEPURAM DISTRICT Respondents

JUDGEMENT

(1.) HEARD the learned counsel appearing on behalf of the petitioner and Mr.N.Sakthivel, the learned Government Advocate appearing on behalf of the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the first respondent to return the lorry bearing Registration No.TN 01 AB 6091, seized on 17.06.2011, to the petitioner.