LAWS(MAD)-2011-6-460

JOHN PRABHAKAR Vs. INSPECTOR OF POLICE SCB CHENNAI

Decided On June 20, 2011
JOHN PRABHAKAR Appellant
V/S
INSPECTOR OF POLICE, SCB, CHENNAI Respondents

JUDGEMENT

(1.) THE learned counsel appearing for the petitioner seeks permission to withdraw the Criminal Original Petition and he has also made an endorsement to that effect. Accordingly, the Criminal Original Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are also closed.