K SANGEETHA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS

JUDGEMENT

(1.) THE petitioner prays for issuance of a Writ in the nature of Mandamus, directing the respondents to permit the petitioner to write the second year examination in respect of Diploma in Teachers Education Course to be held on 08.10.2007 for the academic year 2007 -2008, and consequently declare the result and issue certificate to the petitioner.

(2.) THE petitioner completed +2 in March 2005 by securing 539 marks out of 1200 marks. The petitioner applied for admission in Diploma in Teacher Education Course in the Emmanuel Teacher Training Institute, Duraiyur, Trichy District.

(3.) THE decision was communicated to the petitioner. The petitioner filed W.P.No.9678 of 2006, to challenge the non -approval of the admission, for want of 45% of marks.