LAWS(MAD)-2011-6-251

BHARAT SANCHAR NIGAM LIMITED Vs. WIPRO NET LTD

Decided On June 06, 2011
BHARAT SANCHAR NIGAM LIMITED Appellant
V/S
Wipro Net Ltd Respondents

JUDGEMENT

(1.) THE Civil Suit is filed for a judgment and decree, directing the defendant to pay the plaintiff a sum of Rs. 36,87,082/ - in respect of the Circuit Nos. 10000124 and 10000125 installed by the plaintiff together with interest @ 18% from the date of bill till the date of payment in full on the principal sum of Rs. 27,30. 419/ - with costs.

(2.) THE following are the contents in the plaint. -

(3.) ON the strength of the above said pleadings, the following issues were framed by this Court: