VIJAYASHANTHI Vs. ASSISTANT COMMISSIONER

Referred Judgements :-

FRIENDS UNION OIL MILLS VS. I. T. O. [REFERRED TO]
P. JAYAPPAN VS. S. K. PERUMAL [REFERRED TO]
P. JAYAPPAN V. S. K. PERUMAL,FIRST INCOME-TAX OFFICER,TUTICORIN [REFERRED TO]
KAMALA GANESAN VS. I. T. O. [REFERRED TO]
MAYA RANI PUNJ VS. C. I. T. [REFERRED TO]
K. JAGADEESAN VS. I. T. O. [REFERRED TO]
G. L. DIDWANIA V. IN-COME-TAX OFFICER [REFERRED TO]
COMMNR. VS. VELLIAPPA TEXTILES [REFERRED TO]
PRAKASH NATH KHANNA AND ANOTHER VS. C. I. T. AND ANOTHER [REFERRED TO]
UNIVERSAL SUPPLY CORPORATION VS. STATE OF RAJASTHAN [REFERRED TO]
UTTAM CHAND VS. INCOME TAX OFFICER CENTRAL CIRCLE AMRITSAR [REFERRED TO]
UTTAM CHAND VS. INCOME TAX OFFICER CENTRAL CIRCLE AMRITSAR [REFERRED TO]