K MALLIKA Vs. REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) MR.S.Gopinathan, the Additional Government Pleader, takes notice for the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the first respondent to release the Tractor with Trailer bearing Registration No.TN-20-Y-2423, seized by the second respondent, on 24.12.2010, to the petitioner.