REGENT COMPUTRONICS PVT. LTD.

INDRA RAJA Appellant

V/S

JOHN YESURETHINAM ALIAS DURAI Respondents

Referred Judgements :-

CASTELLI V COOK [REFERRED TO]
R. V KENSINGTON INCOME TAX COMMISSIONER [REFERRED TO]
KASHMIR SINGH V HARNAM SINGH & ANR. [REFERRED TO]
UDHYAKUMAR V KRISHNAMOORTHY [REFERRED TO]
CHELLATHURAI V PERUMAL NADAR [REFERRED TO]
MANICKA GOUNDER & ANR. V LAKSHMI AMMAL [REFERRED TO]
STATE BANK OF INDIA & ORS. V S.N.GOYA [REFERRED TO]
MUNICIPAL COMMITTEE,HOSHIARPUR V PUNJAB STATE ELECTRICITY BOARD & ORS. [REFERRED TO]
RAJESWARI AMMAL V ARUNACHALAM [REFERRED TO]
ANATHULA SUDHAKAR V P. BUCHI REDDY (DEAD) BY LRS. & ORS. [REFERRED TO]
NARAYAN BHAGWANTRAO GOSAVI BALAJIWALE VS. GOPAL VINAYAK GOSAVI [REFERRED TO]
KALAVAKURTI VENKATA SUBBAIAH VS. BALA GURAPPAGARI GURUVI REDDY [REFERRED TO]
HERO VINOTH VS. SESHAMMAL [REFERRED TO]
BHANDARI CONSTRUCTION COMPANY VS. NARAYAN GOPAL UPADHYE [REFERRED TO]
THIMMAPPA RAI VS. RAMANNA RAI [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. SEEMA SHARMA [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA [REFERRED TO]
Vedavalliammale VS. Venkataraja [REFERRED TO]
IQBAL MOHAMMED BIJILI VS. K ARUMUGAM [REFERRED TO]
BOTHUMANI VS. K RAMEENA [REFERRED TO]

JUDGEMENT

(1.) THIS Second Appeal is focussed by the original plaintiffs animadverting upon the judgment and decree dated 19.12.2008, passed in A.S.No.5 of 2008 by the learned Subordinate Judge, Padmanabhapuram in confirming the judgment and decree dated 29.11.2007, passed in O.S.No.22 of 2006 by the learned Principal District Munsif, Padmanabhapuram.

(2.) THE parties, for the sake of convenience, are referred to hereunder according to their litigative status and ranking before the trial Court.

(3.) DURING trial, the plaintiffs examined themselves as P.Ws.1 and 2 along with P.W.3 and marked Exs.A.1 to A.19 on their side. The defendant examined himself as D.W.1 along with D.W.2 and marked Exs.B.1 to 14. The Commissioner Report was marked as Ex.C.1.

Click here to view full judgment.

INDRA RAJA Vs. JOHN YESURETHINAM ALIAS DURAI

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address