LAWS(MAD)-2011-1-505

S KANDASAMY Vs. STATE OF TAMILNADU

Decided On January 19, 2011
S. KANDASAMY AND OTHERS Appellant
V/S
STATE OF TAMIL NADU Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since, there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 18.1.2011. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.