LAWS(MAD)-2011-1-34

V UDAYAKUMAR Vs. STATE OF TAMILNADU

Decided On January 07, 2011
M.JAICHANDRAN Appellant
V/S
STATE OF TAMIL NADU Respondents

JUDGEMENT

(1.) THE petitioners in O.A.Nos.2951, 2765 to 2767 of 2000 were employed as part time Lecturers in the Government Law Colleges functioning under the control of the second respondent the Director of Legal Studies, Chennai. THEy moved the Tamil Nadu Administrative Tribunal with different original applications seeking for a direction to regularise their services on par with full time Lecturers who are appointed along with the petitioners on contract basis and whose services were regularised and confirmed by virtue of the G.O.Ms.No.193, Law Department, dated 8.5.1996.

(2.) O.A.No.2951 of 2000 was admitted on 27.4.2000 and an interim order for a limited period was granted directing the respondents not to terminate the service of the applicant. Subsequently, the interim order was extended without specifying any outer time limit by a further order, dated 6.6.2000. O.A.Nos.2765 to 2767 of 2000 were admitted by the Tribunal on 18.4.2000. Pending those O.As, the Tribunal granted an interim injunction from terminating the services of the petitioners as part time lecturers, pending disposal of the O.A. The said interim order which was initially granted for a limited period was subsequently extended by a further order, dated 6.6.2000 without specifying any outer time limit. Though applications were filed by the Director of Legal Studies, Chennai for early hearing of original applications, no orders were passed by the Tribunal.

(3.) THE following table will show the name of the petitioners, O.A filed by them, the corresponding writ petition number and the date on which they have joined as part time lecturers, which is as follows: Name of the petitioner O.A.No. W.P.No. Initial dates on which they have joined as Part Time Lecturers V.Udayakumar O.A.No.2951 of 2000 W.P.No.41608/2006 1998-99 M.Jaichandran O.A.No.2765 of 2000 W.P.No.42244/2006 1989-90 A.Thiagarajan -do- -do- -do- G.Sundararajan -do- -do- -do- Haja Nazirudeen -do- -do- -do- C.Ravichandran -do- -do- -do- T.Vasu -do- -do- -do- K.Shanmugakani -do- -do- -do- Sankari Singaravelan -do- -do- -do- V.Dhanapalan -do- -do- -do- S.S.Swaminathan O.A.No.2767 of 2000 W.P.No.42246/2006 1998-99 R.Malaichamy -do- -do- -do- V.P.Rajendran -do- -do- -do- S.Sounder -do- -do- -do- P.Balamanickam -do- -do- -do- R.Ravichandran -do- -do- -do- Sheela Mercy Devadoss O.A.No.2766 of 2000 W.P.No.42245/2006 1997-98 V.Sophia Raju -do- -do- -do- K.S.Begum -do- -do- -do- Thangasamy -do- -do- -do- Paranthaman -do- -do- -do- P.Thirunavukkarasan O.A.No.2983 of 2000 W.P.No.47378/2006 November, 1988