SAIRAM SHIPPING SCIENCE INSTITUTE Vs. INDIAN MARITIME UNIVERSITY

JUDGEMENT

(1.) W.P.No.15464 of 2010 is filed by Sairam Shipping Science Institute at Villiyanoor, Pondicherry, challenging the order of the Indian Maritime University, the first respondent directing them to obtain clearance for Certificate of Compliance from the Director General of Shipping, the second respondent as a condition for including the petitioner's Institution for counseling which was Scheduled on 19.7.2010.

(2.) W.P.No.15465 of 2010 is filed by one Shirdi Sai Nautical Science Academy at Anekal, Bangalore, challenging an order dated 9.7.2010 and makes similar prayer as that of the first writ petition.

(3.) ON notice from this Court, the first respondent has filed a counter affidavit dated 11.08.2010 and the second respondent has filed a counter affidavit dated 27.07.2010.