LAWS(MAD)-2011-6-608

REVENUE BAR ASSOCIATION Vs. UNION OF INDIA

Decided On June 24, 2011

Revenue Bar Association rep. by its Joint Secretary Ms. C. Rekhakumari Appellant

V/S

Union of India (UOI), Ministry of India, Ministry of Finance, rep. by its Secretary Respondents

JUDGEMENT

(1.) This petition coming on for orders upon perusing the petition and the affidavit filed in support thereof and upon. hearing the arguments of M/S V. RAMACHANDRAN Senior Counsel for M/S. Dr. ANITA SUMANTH, Advocate for the Petitioner the court made the following order:

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