REGENT COMPUTRONICS PVT. LTD.

K.RAJESWARI Appellant

V/S

M.V.SHANMUGAM Respondents

Referred Judgements :-

VENKATAKRISHNA REDDY VS. AMARABABU [REFERRED TO]
SELVARAJ.M. VS. P. KUMARIAH [REFERRED TO]
THIRUVENKADA GOUNDER (DIED) AND 3 OTHERS VS. AMMAIAPPAN & 3 OTHERS [REFERRED TO]
SHOBA VISWANATHAN VS. D.P. KINGGLEY [REFERRED TO]
RAJ BAJRANG BAHADUR SINGH VS. THAKURAIN BAKHTI AJ KUCR [REFERRED TO]
P GOPIRATHNAM VS. FERRODOUS ESTATE PVT LTD [REFERRED TO]
NATARAJAN VS. PARAMASIVAM [REFERRED TO]
MANOHARAKUMARI VS. ANITHA [REFERRED TO]

JUDGEMENT

(1.) The Appeal Suit (First Appeal) is preferred against the judgment and decree dated 28.11.2006 in O.S. No. 36 of 2005 on the file of the Additional District Court (Fast Track Court No. 2), Salem.

(2.) The averments in the plaint are as follows:

(3.) The gist and essence of the written statement filed by the fourth Defendant, adopted by the Defendants 1 to 3 and 5, are as follows:

Click here to view full judgment.

K RAJESWARI Vs. M V SHANMUGAM

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address