LAWS(MAD)-2011-6-422

P ANDAL Vs. PRINCIPAL PERIYAR ARTS COLLEGE CUDDALORE

Decided On June 17, 2011
P.ANDAL Appellant
V/S
PRINCIPAL, PERIYAR ARTS COLLEGE, CUDDALORE Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 16.06.2011. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.