LAWS(MAD)-2011-3-624

S RAMASAMY Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING CHENNAI

Decided On March 10, 2011
S. RAMASAMY Appellant
V/S
CHIEF ENGINEER, AGRICULTURAL ENGINEERING, CHENNAI Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 09.03.2011. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.