LAWS(MAD)-2011-2-131

FISHERMEN FUEL CENTRE Vs. ASSISTANT COMMERCIAL TAX OFFICER

Decided On February 22, 2011
FISHERMEN FUEL CENTRE, REPRESENTED BY ITS PROPRIETOR, J.BOOPATHY Appellant
V/S
ASSISTANT COMMERCIAL TAX OFFICER Respondents

JUDGEMENT

(1.) HEARD the learned counsel appearing for the petitioner and the learned Special Government Pleader appearing for the respondents.

(2.) THIS writ petition has been filed praying that this Court may be pleased to issue a Writ of Mandamus to direct the first respondent to consider and dispose of the representation of the petitioner, dated 29.10.2010.