P ELUMALAI Vs. REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) MR. R.Thirugnanam, the Special Government Pleader, takes notice for the respondent.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the respondent to release the Tractor along with Trailer bearing Registration No.TN-73-B-1522, seized by the respondent, on 28.2.2011, to the petitioner.