T SANKAR Vs. ASSISTANT DIRECTOR OF MINES

JUDGEMENT

(1.) MS.D.Geetha, the Additional Government Pleader, takes notice for the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the respondents to release the lorry bearing Registration No.TN-22-B-5056, seized by the respondents, on 28.8.2010, to the petitioner.