ELISAMMA Vs. CORPORATION OF MADRAS

Referred Judgements :-

THE PRESIDENT,ATHNI MUNICIPALITY V. SHETTEPPA LAXAMAN PATTAN AND OTHERS [REFERRED TO]
BALARAM ABAJI PATIL V. RAGOJIWALLA [REFERRED TO]
MODI INDUSTRIAL LIMITED V. STATE OF U.P. AND OTHERS [REFERRED TO]
KOTHARI (MADRAS) LIMITED V. SECOND ADDITIONAL DISTRICT JUDGE-CUM-APPELLATE AUTHORITY AND OTHERS [REFERRED TO]
THE BHARATPUR CENTRAL CO-OPERATIVE BANK LIMITED V. RATAN SINGH AND OTHERS [REFERRED TO]
A V DCOSTA DIVISIONAL ENGINEER G I P RAILWAY VS. B C PATEL [REFERRED TO]
BIDI BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION GONDIA NOW MAHARASHTRA HAJI LATIF GHANI KACHHI VS. STATE OF BOMBAY NOW MAHARASHTRA :BIDI BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION:HAJI LATIF GHANI KACHHI [REFERRED TO]
WOOLCOMBERS OF INDIA LIMITED VS. WOOLCOMBERS WORKERS UNION [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH CONDUCTOR [REFERRED TO]
AJAY BANSAL VS. STATE OF DELHI [REFERRED TO]
HAFIZUDDIN VS. ADDL DISTRICT JUDGE [REFERRED TO]
RAMPUR DISTILLERY VS. COMPETENT AUTHORITY [REFERRED TO]
UNION OF INDIA VS. PREM SARAN KAPOOR [REFERRED TO]
P MANOHAR REDDY VS. APPELLATE AUTHORITY UNDER SECTION 53 OF THE A P SHOP AND ESTABLISHMENTS ACT AND ASSISTANT COMMISSIONER OF LABOUR [REFERRED TO]
KARNATAKA FILM CHAMBER OF COMMERCE VS. STATE OF KARNATAKA [REFERRED TO]
MANAGEMENT OF DAVANGERE COTTON MILLS VS. C R KRISHNA [REFERRED TO]
PONNAMBALAN VS. AUTHORITY UNDER MINIMUM WAGES ACT [REFERRED TO]
J D A JAIPUR VS. MIRCHOO MAL [REFERRED TO]
MURUDHAR KSHETRIYA GRAMIN BANK VS. BHAGWAN RAM [REFERRED TO]
LALLY A S MAJOR VS. ASSISTANT LABOUR [REFERRED TO]