(1.) The Petitioner has filed the present writ petition, seeking for a direction to count the services rendered by him at Mumbai Kamaraj Memorial English High School, Dharavi, Mumbai for a period of 5 1/2 years as B.T. Assistant between01.12.1983 and 24.06.1989 as his past service for the purpose of rendering all the benefits which he is entitled to in the post of Headmaster of the 6th Respondent school.
(2.) Notice of motion was ordered in the writ petitionon 08.12.2009. Pending the writ petition, in the application for interim direction, no orders have been passed.
(3.) After notice to the Respondents, on behalf of respondents 1 to 5, counter affidavit has been filed by the 4th respondent. The 6th Respondent though served is not appearing either through an authorised representative or through counsel.