LAWS(MAD)-2011-6-580

V GAVASKAR Vs. REVENUE DIVISIONAL OFFICER VELLORE DISTRICT

Decided On June 29, 2011
V.GAVASKAR Appellant
V/S
REVENUE DIVISIONAL OFFICER, VELLORE DISTRICT Respondents

JUDGEMENT

(1.) HEARD the learned counsel appearing on behalf of the petitioner and Mr.N.Sakthivel, the learned Government Advocate appearing on behalf of the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the first respondent to return the Tractor and Trailer bearing Registration No.TN-21-E-1057 and TN-21-E-1057, seized on 16.06.2011, to the petitioner.