LAWS(MAD)-2011-8-409

PADMA Vs. PRABHAVATHY

Decided On August 30, 2011
MRS. PADMA Appellant
V/S
PRABHAVATHY AND OTHERS Respondents

JUDGEMENT

(1.) A.No.1972 of 2011:This application has been filed by the applicants/third parties seeking to revoke the order of probate dated 22.08.2008 granted in O.P.No.720 of 2007 on the file of this Court.

(2.) A.No.1973 of 2011: This application has been filed by the applicants/third party seeking an order of grant of interim stay of the operation of the order dated 22.08.2008 granting probate in O.P.No.720 of 2007 pending disposal of the above application for revocation of probate.

(3.) HEARD Mr.A.Venkatesan, learned counsel appearing on behalf of Mr.M.Kamalanathan, learned counsel for the applicants and Mr.K.Rajasekaran, learned counsel for the respondents in all the applications.