(1.) THE Commercial Tax Department is the petitioner. The questions of law raised in this revision are as follows :
(2.) AS far as the second question of law is concerned, the Tribunal dealt with the same in paragraph 4(b) which reads as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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