(1.) THE second appeal arises out of the concurrent decisions of the Courts below. The plaintiff is the appellant herein.
(2.) PLAINT averments are as follows:
(3.) ON the above pleadings, the lower Court has framed following issues for consideration,
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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