(1.) THE Learned Counsel for the Revision Petitioner has made an endorsement that 'E.P. has been settled outside the Court of law and therefore, nothing survives in the present Civil Revision Petition.'
(2.) RECORDING the same, this Civil Revision Petition is disposed of without costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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