V PANDURANGAN Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT

JUDGEMENT

(1.) HEARD M/s.Rajeni Ramadass, the learned counsel appearing on behalf of the petitioner and Mr.R.Thirugnanam, Special Government Pleader, appearing on behalf of the respondent.

(2.) THIS Writ Petition had been filed for the issuance of a Writ of Mandamus, to direct the respondents to release the Tractor bearing Registration No.TN-32-Y-0608 vehicle seized on, 9.1.2011.