LAWS(MAD)-2011-4-37

METAL IMPEX Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD

Decided On April 18, 2011
METAL IMPEX, REPRESENTED BY ITS MANAGING PARTNER Appellant
V/S
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Respondents

JUDGEMENT

(1.) WRIT Petition is filed praying to issue a WRIT of Mandamus, directing the respondents to grant Electricity Service Connection to all the residential building of the petitioner situated at Plot Nos.5 and 6 (Kamadhenu Chambers Layout) Kamadhenu Chamber, Mogappai East, Chennai-600 037.

(2.) IN view of the Division Bench order passed earlier, the fifth respondent was called upon to inspect the premises and give a report as to whether there is any major violation in the construction. On a direction by this Court, the property was inspected and report has been filed by the fifth respondent.