REGENT COMPUTRONICS PVT. LTD.

LAKSHMI RANGAMURTHI Appellant

V/S

COMPETENT AUTHORITY OF URBAN LAND CEILING AND ASSISTANT COMMISSIONER OF URBAN LAND TAX Respondents

Referred Judgements :-

BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE VS. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA [REFERRED TO]
BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE VS. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. STATE OF GUJARAT [REFERRED TO]
ANGOORI DEVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
NATIONAL THERMAL POWER POWER CORPORATION LTD VS. MAHESH DUTTA [REFERRED TO]
SITA RAM BHANDAR SOCIETY VS. LT GOVERNOR GOVT OF NCT DELHI [REFERRED TO]
V SOMASUNDARAM VS. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT [REFERRED TO]
MARIA JOSEPH ROY VS. COMPETENT AUTHORITY CHENNAI [REFERRED TO]
S BALASUBRAMANIAM VS. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS [REFERRED TO]
G P SARASWATHI VS. ASSISTANT COMMISSIONER CUM COMPETENT AUTHORITY [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. NANDAGOPAL [REFERRED TO]
P. K. KALBURQI VS. STATE OF KARNATAKA [REFERRED TO]

JUDGEMENT

(1.) THIS writ petition came to be posted on being specially ordered by the Honourable Chief Justice by order dated 27.7.2011.

(2.) IN this writ petition, the original writ petitioner, represented by his Power Agent sought a direction to forbear the respondent from in any manner interfering with the right, possession and enjoyment of the land to the extent of 1550 Square Meters in Plot No.27, R.S.No.210/2-A 1-A/23 in Thiruvanmiyur Village in view of the Tamil Nadu Act 20 of 1999 (for short, "Act 20 of 1999") repealing the Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 (for short, "Act 24 of 1978")

(3.) THE petitioner had also filed W.P.M.P.Nos.572 and 573 of 2009 for amending the original prayer in the writ petition and also for leave to raise additional grounds. Both the petitions are also ordered today.

Click here to view full judgment.

LAKSHMI RANGAMURTHI Vs. COMPETENT AUTHORITY OF URBAN LAND CEILING AND ASSISTANT COMMISSIONER OF URBAN LAND TAX

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address