LAWS(MAD)-2011-8-523

K SUNDARARAJAN Vs. SPECIAL TAHSILDAR LAND ACQUISITION SOUTH NEIGHBOURHOOD SCHEME; EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER

Decided On August 10, 2011
K Sundararajan Appellant
V/S
Special Tahsildar Land Acquisition South Neighbourhood Scheme; Executive Engineer And Administrative Officer Respondents

JUDGEMENT

(1.) This petition has been filed by the claimant to direct the I Additional Subordinate Judge, Madurai for expeditious disposal of the E.P.No.265/2006 in L.A.O.P.No.75/2002 on the file of the I Additional Subordinate Court, Madurai.

(2.) The short facts of the case are as follows:-

(3.) XXX XXX XXX