V K RAMESH Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD

JUDGEMENT

(1.) Heard Mr. S. Doraisamy, learned Counsel for the Petitioner and Mr. B. Kumar, learned Counsel appearing for the Respondents/TNEB.

(2.) Challenging the proceedings of the 1st Respondent dated 07.05.2001, seeking to quash the same and for a direction to the Respondents to appoint him in a suitable post on compassionate grounds, the Petitioner has filed this writ petition.

(3.) Brief facts of the case as set out in the affidavit would run thus: