G PRAKASAM Vs. SECRETARY TO GOVERNMENT

Referred Judgements :-

V.S.RAMANARAYANAN VS. THE FOOD CORPORATION OF INDIA,MADRAS [REFERRED TO]
STATE OF MADHYA PRADESH VS. BANI SINGH AND ANOTHER [REFERRED TO]
M.ELANGOVAN VS. THE TRICHY DISTRICT CENTRAL CO-OPERATIVE BANK LTD. AND ANOTHER [REFERRED TO]
RANJEET SINGH VS. STATE OF HARYANA AND OTHERS [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED TO]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED TO]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
GOVERNMENT OF A P VS. V APPALA SWAMY [REFERRED TO]
STATE OF UTTARANCHAL VS. KHARAK SINGH [REFERRED TO]
B LOGANATHAN VS. UNION OF INDIA [REFERRED TO]
A OBAIDHULLAH VS. STATE OF TAMIL NADU [REFERRED TO]
PARAMESWARAN VS. STATE OF TAMIL NADU [REFERRED TO]
R TIRUPATHY VS. DISTRICT COLLECTOR MADURAI DISTRICT COLLECTORATE [REFERRED TO]
A SHAHUL HAMEED VS. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION EZHILAGAM [REFERRED TO]
S SEKHAR VS. COMMISSIONER OF SOCIAL WELFARE EZHILAGAM [REFERRED TO]