DRAVIDA MUNNETRA KAZHAGAM Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) W .P.No.20805 of 2011 is filed by Dravida Munnetra Kazhagam, a political party represented by R.S.Bharathi, Secretary, Legal Wing, praying to quash the Government Order issued in G.O.Ms.No.423 Home (Pol.XI) Department, dated 28.7.2011, with further prayer to forbear the Officers of the third respondent herein from registering any First Information Report based on the above impugned Government Order.

(2.) IN W.P.No.18872 of 2011, the petitioner, who is a Member of Parliament of Dravida Munnetra Kazhagam and also a practising Advocate of this Court prays to quash G.O.Ms.No.423 Home (Pol.XI) Department, dated 28.7.2011.

(3.) W .P.No.21126 of 2011 is filed by one of the practising Advocate of this Court, challenging the very same Government Order.