LAWS(MAD)-2011-1-250

RAYATHAL Vs. PERIYA KANNU

Decided On January 07, 2011
RAYATHAL Appellant
V/S
PERIYA KANNU Respondents

JUDGEMENT

(1.) Defendants 2 to 6 in O.S. No. 316 of 2009 on the file of the District Munsif, Palladam are the revision Petitioners.