(1.) THE three Writ Petitions are filed praying to issue a Writ of Mandamus, directing the respondents to drop the proposal to include the Mukundapalli Panchayat, Avalapalli Panchayat and Mathigir Selection Grade Town Panchayat, respectively with Hosur Municipality.
(2.) MR.L.S.M.Hasan Fizal, learned Government Advocate, takes notice on behalf of the respondents in the three writ petitions.
(3.) MR.L.S.M.Hasan Fizal, learned Government Advocate appears for the respondents states that the plea of the respective panchayat and town panchayat will be taken into consideration in accordance with law at the appropriate time. He also states that a Government Order has already been passed.