(1.) BY consent of the learned counsel on both sides, the writ petition itself is taken up for final disposal.
(2.) HEARD both sides.
(3.) THE order dated 10.8.2010 passed in W.P.No.23302 of 2006 is extracted hereunder:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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