V JAGANNATHAN Vs. SECRETARY TO GOVERNMENT CHENNAI

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there?? was?? no?? representation?? on?? behalf?? of?? the? petitioner,?? on? an earlier occasion, i.e., on 14.06.2011.? Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs. Consequently,? connected miscellaneous petition is closed.