(1.) SINCE the issues involved in both the writ petitions are similar in nature, they have been taken up together and a common order is being passed.
(2.) HEARD the learned counsel appearing for the petitioner and the learned counsel appearing for the respondents 2 and 3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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