THIRUMALI Vs. REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) HEARD the learned counsel appearing on behalf of the petitioner and Mr.R.Thirugnanam, the learned Special Government Pleader appearing on behalf of the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the second respondent to release the Tractor and Trailor bearing Registration No.TN 32 T 9966, seized by the first respondent, on 08.02.2011.