LAWS(MAD)-2011-6-512

S RAJKANNU Vs. DISTRICT MANAGER TIRUPPUR

Decided On June 23, 2011
S. RAJKANNU Appellant
V/S
DISTRICT MANAGER, TIRUPPUR Respondents

JUDGEMENT

(1.) HEARD the learned counsel appearing for the petitioner and Mr.A.Navaneethakrishnan, learned Advocate General appearing on behalf of the respondent. Issue order copy on 23.06.2011

(2.) AT this stage of the hearing of the writ petition, the learned Advocate General, appearing on behalf of the respondent, had submitted that the application form, as required by the petitioner, would be issued today, i.e., 23.06.2011.