LAWS(MAD)-2011-4-391

MANICKAVEL Vs. STATE OF TAMIL NADU

Decided On April 06, 2011
MANICKAVEL Appellant
V/S
STATE OF TAMIL NADU REP. BY ITS DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on earlier occasion, i.e., on 5.4.2011. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.