P M NAWABJAN Vs. DR N NAZEER AHMED

Referred Judgements :-

MUSA MIYA WALAD MAHAMMAD SHAFFI & ANR. V KADAR BAX WALAD KHAJ BAX & ANR. [REFERRED TO]
S.V.S.MUHAMMAD YUSUF ROWTHER & ANR. V MUHAMMAD YUSUF ROWTHER & ORS. [REFERRED TO]
TATEEF KHAN V ABDUL BASIFH KHAN. [REFERRED TO]
CHUNG PING KWAN & ORS. V LAM ISLAND DEVELOPMENT COMPANY LIMITED (HONG KONG) [REFERRED TO]
STATE BANK OF INDIA & ORS. V S.N.GOYA [REFERRED TO]
HAFEEZA BIBI & ORS. V SHAIKH FARID (DEAD) BY LRS & ORS. [REFERRED TO]
WALI MOHD. V FAQIR MOHD. [REFERRED TO]
MT.MULANI V MAULA BAKSHAIR [REFERRED TO]
HERO VINOTH VS. SESHAMMAL [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
ASOKAN VS. LAKSHMIKUTTY [REFERRED TO]
KASHMIR SINGH VS. HARNAM SINGH [REFERRED TO]
ABDUL RAHIM VS. ABDUL ZABAR [REFERRED TO]
VIJAY KUMAR TALWAR VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
AZESHABI VS. SAPRAKARA KATHOONBI [REFERRED TO]
ABDUL KAREEM VS. ZULEIKA BI [REFERRED TO]
BEEPATHUMMA VS. MOHAMED NAKOOR MEERA ROWTHER [REFERRED TO]
MADATHIL THATTANTAVITA KHALID VS. PALOTT MOOTHAMMANTAKATH SAINABI [REFERRED TO]
IFTIKHAR WALI KHAN VS. SIKANDAR BEGAM [REFERRED TO]