M SIVA Vs. DISTRICT COLLECTOR KRISHNAGIRI

JUDGEMENT

(1.) MR.N.Sakthivel, the learned Government Advocate, takes notice for the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the respondents to release the lorry bearing Registration No.TN-10 J 7053, seized by the second respondent, on 20.3.2011, to the petitioner.