SHANTHA Vs. AMACHUR POOTHURAJA TEMPLE TRUST

JUDGEMENT

(1.) One Shantha, wife of late Venkatarama Naidu; one Sasikala, wife of Thiru Venkatesan and daughter of late Venkatarama Naidu; and one Rajalakshmi, wife of Thiru Srinivasan and daughter of late Venkatarama Naidu have filed CRP No.3067 of 2007 challenging the order dated 30.7.2003 passed by the learned District Judge, Tiruvannamalai in Trust O.P.No.1 of 2003.

(2.) The Assistant Commissioner, Hindu Religious and Charitable Endowment Department, Tiruvannamalai has filed CRP No.1840 of 2008 challenging the very same order dated 30.7.2003 passed by the learned District Judge, Tiruvannamalai in Trust O.P.No.1 of 2003.

(3.) The relief sought for in both the civil revision petitions is one and the same. Hence, by consent, both the Civil Revision Petitions are taken up for disposal together.