R SANTHANA RAJ Vs. CHIEF ENGINEER

Referred Judgements :-

HINCHLIFFE VS. SHELDON [REFERRED TO]
SANTOSH JAIN VS. STATE [REFERRED TO]
COLECTOR OF CUSTOMS AND CENTRAL EXCISE BHUBNESHWAR DISTRICT PURI VS. PARADIP PORT TRUST [REFERRED TO]
DAULAT SINGH SURANA VS. FIRST LAND ACQUISITION COLLECTOR [REFERRED TO]
LACHHMAN DASS VS. JAGAT RAM [REFERRED TO]
CHANDIGARH HOUSING BOARD VS. DEVINDER SINGH [REFERRED TO]
VIMALBEN AJITBHAI PATEL VS. VATSLABEEN ASHOKBHAI PATEL [REFERRED TO]
N PADMAMMA VS. S RAMAKRISHNA REDDY [REFERRED TO]
DEV SHARAN VS. STATE OF U P [REFERRED TO]
ORISSA STATE ELECTRICITY BOARD VS. PYARI MOHAN PATNAIK [REFERRED TO]
S KANNAPPAN VS. COMMR TIRUVOTTRIYUR MUNICIPALITY MADRAS [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. TAMIL NADU ELECTRICITY BOARD [REFERRED TO]
T NARAYANAN VS. DISTRICT EXECUTIVE MAGISTRATE-CUM-DISTRICT COLLECTOR [REFERRED TO]
R KANNAN VS. POWER GRID CORPORATION INDIA LIMITED [REFERRED TO]
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD VS. VADIVELU [REFERRED TO]
SUPERINTENDING ENGINEER VS. M SENGU VIJAY [REFERRED TO]