K LAKSHMI Vs. STATE

JUDGEMENT

(1.) Mrs.Rama Devi, aged 23 years, w/o. Alagu, is the alleged detenue. Mr. Alagu was all along in a foreign country on account of his job.

(2.) The petitioner, who is her mother-in-law, is also incidentally, the grand mother of the detenue. The detenue's mother is the daughter of the petitioner. The detenue's husband is none else than her maternal uncle. The marriage between them took place several years before. There has been no issue. From 6.11.2011 onwards, according to the petitioner, she was found missing. In this regard, she has preferred a complaint also to the third respondent and the said complaint is being enquired into. But, so far, no case has been registered.

(3.) When this matter came up for hearing before this Court on 16.11.2011, this Court directed issuance of notice to the fourth respondent and also for filing a status report by the police.