R ANANDHAN Vs. REGISTRAR OF COOP SOCIETIES KILPAUK

JUDGEMENT

(1.) THIS writ petition has been filed praying for a writ of Mandamus, forbearing the respondents from arresting the petitioner based on the circular, dated 16.06.2005, issued by the first respondent.

(2.) HEARD the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.