REGENT COMPUTRONICS PVT. LTD.

Sarala Ammal Appellant

V/S

Elayanthangudi Okkur Nagarathar Sangam Executive Trustees, K T Mohan And K D R Chockalingam Chettiar Respondents

Referred Judgements :-

A. GOPALAKRISHNAN V. COCHIN DEVASWAM BOARD [REFERRED]
G. SURESH MOHAN V. SLYLY AND ANR. [REFERRED]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED]
M NAZRUDDIN VS. IDOL OF ARULMIGU NAVANEEDHA KRISHNASAMI AND DURGAI AMMAN VAHAIRA TEMPLES [REFERRED]
RATHINATHAMMAL VS. MUTHUSAMY [REFERRED]
GULF AIR COMPANY Ï¿½THAPPER HOUSE VS. V M RAJALINGAM SOLE PROPRIETOR M/S BHARATHI KNITTING COMPANY [REFERRED]
T GOVINDARAJAN VS. T SOUNDARAJAN [REFERRED]

JUDGEMENT

(1.) This petition has been filed by the Petitioner to direct the learned I Additional District Munsif, Madurai Town to dispose of the I.A. No. 188 of 2009 in O.S. No. 928 of 2005 expeditiously as early as possible.

(2.) The Brief facts of the case are as follows:

(3.) The Revision Petitioner/Defendant has filed interlocutory application in I.A. No. 188 of 2009 on 04.03.2009. The same was resisted by the Respondent/Plaintiff and the said I.A. is still pending on the file of the I Additional District Munsif Court, Madurai.

Click here to view full judgment.

SARALA AMMAL Vs. ELAYANTHANGUDI OKKUR NAGARATHAR SANGAM EXECUTIVE TRUSTEES, K T MOHAN AND K D R CHOCKALINGAM CHETTIAR

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address