LAWS(MAD)-2011-1-209

T RAVICHANDRAN Vs. SUB COLLECTOR HOSUR

Decided On January 24, 2011
T.RAVICHANDRAN Appellant
V/S
SUB COLLECTOR HOSUR KRISHNAGIRI DISTRICT Respondents

JUDGEMENT

(1.) MR.R.Thirugnanam, the Special Government Pleader, takes notice for the respondent.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the respondent to release the lorry bearing Registration No.KA-05-AB-112, seized by the respondent, on 8.1.2011, to the petitioner.