(1.) This criminal revision arises out of the order dated 18.07.2007 in M.C. No. 48/2006, passed by the learned Judge of Family Court, Pudhucherry.
(2.) The averments in the petition are as follows:
(3.) The counter statement filed by the Respondent is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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