(1.) THE Petitioners have preferred the revision aggrieved against the order of Revenue Divisional Officer -cum -Sub Divisional Magistrate, Trichy dated 20.11.2000 in Na. Ka.A1. No. 6735 of 2000.
(2.) THE case in brief is as follows:
(3.) HEARD the learned Counsel of both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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