(1.) AT the instance of the Revenue, the following question has been referred to us, i.e.,
(2.) A question similar to this came up for consideration before the apex court in the case of Modi Industries Ltd. v. CIT [1995] 216 ITR 759, wherein it was held that (page 805):
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN